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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Meghalaya - Subsection

Section 5(8) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018

(8)that the results of the shooting should be declared at the place of shooting with half an hour from the time the shooting has ended;