Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(2)(c) in The Orissa Rural Infrastructure and Socio-Economic Development Act, 2004 (c)determination of tax under proviso to Sub-section (2) of Section 3 in respect of mineral bearing land in which mineral has not been produced;