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State of Goa - Section

Section 53 in Goa Prisons Rules, 2006

53. Guard to act on general alarm.

(1)In the event of a general alarm being sounded for an attempt to break out of the prison, the prison guard shall immediately fall in, load and act in accordance with the guidelines framed for the purpose.
(2)The Head Guard of the prison shall at once report to the senior officer present on the spot for further orders. If however, the prisoners assault the prison officers or subordinates or if they attempt to break out of any particular ward or yard, and if any executive officer present or the Head Guard, considers that it would be dangerous to delay until the arrival of the senior prison officer, he shall proceed to rescue the prison officer and other subordinate officers and prevent the prisoners from breaking out.