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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(4)(e) in Telangana State Sand Mining Rules, 2015

(e)If the person from whom the vehicle/machinery is seized, fails to comply sub-rule (4) clause ‘d’, the authorized officer shall issue order for disposal of seized vehicle/machinery in public auction in consultation with Transport Department within (15) days from the date of seizure order.