Calcutta High Court (Appellete Side)
Dr. Sipra Guha vs Arambag Solvent Extraction Private Ltd on 4 August, 2022
04-08-2022 Item no.88 IN THE HIGH COURT AT CALCUTTA Civil Revisional Jurisdiction Subrata CO. No.245 of 2022 Dr. Sipra Guha
-vs-
Arambag Solvent Extraction Private Ltd.
Mr. Gopal Chandra Ghosh Ms. Jayeta Kaunda Mitra ...for the petitioner Mr. Shiv Shankar Banerjee Ms. Sanchita Barman Roy Mr. Sk. Selilm Malik ...for the opposite party The revisional application under section 24 of the Code of Civil Procedure, 1908 is taken up for hearing.
I have heard learned counsels appearing for both the parties at length.
Hearing is concluded.
The matter is reserved for judgement - CAV.
[Rabindranath Samanta, J] 2