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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(6) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(6)The municipality may make bye-laws for the purposes of demarcation of vending zones keeping in view the local circumstances, needs, practicability and rationale.