Section 3(b) in THE KARNATAKA POLICE (AMENDMENT) ACT, 2021

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State of Karnataka - Subsection

Section 3(b) in THE KARNATAKA POLICE (AMENDMENT) ACT, 2021

(b)In sub-section (2),-

(i)after the words "sub section or present" the words "or aids or abets" shall be inserted;

(ii)for the words "one month" the words "six months" and for the words "five hundred" the words "ten thousand" shall be respectively substituted;