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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Assam - Subsection

Section 34(2)(c) in Assam Forest Regulation, 1891

(c)regulate or prohibit the felling, cutting, girdling, marking, lopping, tapping or injuring by fire or otherwise of any trees, the sawing, conversion and removal of timber, and the collection and removal of other forest produce;