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Gauhati High Court

Mrs Landhoni Devi vs Nia on 18 December, 2018

Author: M.R.Pathak

Bench: Manash Ranjan Pathak

                                                                      Page No.# 1/6

GAHC010114042016




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.A. 165/2016

           1:MRS LANDHONI DEVI
           W/O JEETEN SINGH, R/O VILL. AWANG SEKMAI, P.S. SEKMAI, DIST.
           IMPHAL WEST, MANIPUR

           VERSUS

           1:NIA


Advocate for the Petitioner : MR.M G SINGH
Advocate for the Respondent : SC, NIA


           Linked Case : Crl.A. 263/2016

           1:SINAM GUNE SINGH @ S. GUNE SINGH
            S/O LT. SINAM KUBER
            R/O VILL.MOURANGTHEM SOUGAIJAM
            LEIRAT
            P.S. IMPHAL WEST
            DIST. IMPHAL WEST
            MANIPUR

           VERSUS

           1:THE NATIONAL INVESTIGATION AGENCY
           THROUGH ITS STANDING COUNSEL


           Advocate for the Petitioner : MS.D SAIKIA
           Advocate for the Respondent : SC
           NIA
                                              Page No.# 2/6


Linked Case : Crl.A. 295/2016

1:A. IBOMCHA
 S/O LATE JOY KUMAR SINGH
 R/O KHONGMAN
 SONE-4
 IMPHAL RIMS
 MANIPUR

VERSUS

1:NIA

Advocate for the Petitioner : MR.M K DUTTA
Advocate for the Respondent :


Linked Case : Crl.A. 299/2016

1:LAURENBUM JATISHOR SINGH @ TILEMBA
 S/O SH. GULAMJAT SINGH
 R/O VILL. MOIRANGKAMPU
 P.S. IMPHAL EAST
 DIST. IMPHAL WEST
 MANIPUR

VERSUS

1:NIA

Advocate for the Petitioner : MR.M K DUTTA
Advocate for the Respondent :

Linked Case : Crl.A. 264/2016

1:OINAM MANITON SINGHA A-15
 S/O OINAM NILAMANI SINGHA
 R/O VILL. BAHADURGRAM
 P.S. UDHARBOND
 DIST. CACHAR
ASSAM
 PIN 788030

VERSUS

1:THE NATIONAL INVESTIGATION AGENCY
THROUGH ITS STANDING COUNSEL
                                                        Page No.# 3/6




Advocate for the Petitioner : MS.D MUSAHARY
Advocate for the Respondent :

Linked Case : Crl.A. 262/2016

1:SOUGAIJAM RAKESH SINGH @ S. RAKESH SINGH A-6
 S/O DR. S. PRIYO KUMAR SINGH
 R/O MOIRANGKHOM YEISKUL
 P.S. IMPHAL WEST
 DIST. IMPHAL WEST
 MANIPUR

VERSUS

1:THE NATIONAL INVESTIGTION AGENCY
THROUGH ITS STANDING COUNSEL


Advocate for the Petitioner : MS.S JAHAN
Advocate for the Respondent :


Linked Case : Crl.A. 257/2013

1:ASSOCIATION FOR EXTENSIVE GROWERS INNOVATIVE SERVICE AEGIS
 HAVING ITS HEAD AND REGISTERED OFFICE AT MATAI LUWNGSANGBAM
 IMPHAL 795002
 REPRESENTED BY ITS SECY. N BOMI SINGH

VERSUS

1:THE STATE THROUGH NATIONAL INVESTIGATION AENCY NIA


Advocate for the Petitioner : MRSSHEELA KH.
Advocate for the Respondent :


Linked Case : Crl.A. 289/2016

1:O. SAMARJIT SINGH @ NARESH @ KADENG
 S/O LT. O DHANANJOY SINGH
 R/O KEISHAMPAT AHEIBAM LEIRAKILL
 P.S. IMPHAL WEST
 DIST. IMPHAL WEST
                                                Page No.# 4/6

MANIPUR

VERSUS

1:NIA


Advocate for the Petitioner : MR.N T SINGH
Advocate for the Respondent : SC
NIA

Linked Case : Crl.A. 145/2017

1:MUTUM IBOHAL
 S/O MUTUM SHYAMKISHORE
 R/O VILL. KABOWAKCHING
 P.S. NAMBOL
 DIST. BISHNUPUR
 MANIPUR

VERSUS

1:NIA


Advocate for the Petitioner : MRS SHEELA KH.
Advocate for the Respondent : SC
NIA


Linked Case : Crl.A. 113/2017

1:N. DILIP SINGH
 S/O- SRI N CHAOBA SINGH
 R/O- VILL- SINGJAMEI
WAIKHOM LEIKAI
 P.S- SINGJAMEI
 DIST- IMPHAL WEST
 MANIPUR

VERSUS

1:NIA


Advocate for the Petitioner : MRSSHEELA KH.
Advocate for the Respondent :
                                              Page No.# 5/6



Linked Case : Crl.A. 265/2016

1:SRI W. NOREN SINGH A-8 @ W. NOREN MEETEI
 S/O SRI WAYEMBAM TOMBA
 R/O VILL.MOIRANGKAMPU
 POROMPAT
 IMPHAL EAST
 MANIPUR

VERSUS

1:THE NATIONAL INVESTIGATION AGENCY
THROUGH ITS STANDING COUNSEL


Advocate for the Petitioner : MR.B R DAS
Advocate for the Respondent :


Linked Case : Crl.A. 291/2016

1:Y. BRAJABIDHU SINGH
 S/O LATE MADHU SINGH
 PALACE COMPOUND NEAR EASTERN GROUND
 IMPHAL EAST MANIPUR

VERSUS

1:NIA


Advocate for the Petitioner : MR.S ALI
Advocate for the Respondent :
                                                                                     Page No.# 6/6


                                  BEFORE
                HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                    HON'BLE MR. JUSTICE MIR ALFAZ ALI

                                           ORDER

18-12-2018 (M.R.Pathak, J) Heard Mr. B. Prasad, learned counsel for the appellants and Ms. M. Gogoi, learned counsel assisting Mr. D. K. Das learned Standing counsel/Public Prosecutor for NIA.

By order dated 12.11.2018 Court allowed the counsel Mr. M. G. Singh to submit the translated copies of some necessary documents which are in Manipuri language.

On instruction it is submitted before the Court that Mr. Singh, learned counsel for the appellants have translated the relevant copies which shall be filed by this week.

In view of the above, list these matters for orders after the ensuing winter vacation. 

                                  JUDGE                               JUDGE




Comparing Assistant