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[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(4)(l) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(l)details of the fairs, festivals, daily and periodical worships, service and other religious ceremonies connected with the institution or endowment and the particulars of dittam fixed therefor; and