Section 48 in Vijaybhoomi University, Raigad Act, 2018
48. Secretarial Committee.
(1)Immediately after the commencement of this Act, there shall be established a Secretary Level Committee in order to verify and ensure compliance of the requirements to the guidelines relating to the establishment of self-financed universities, framed by the State Government from time to time ; and of the undertakings submitted by the sponsoring body. The committee shall consist of the Secretaries-in-charge of the Higher and Technical Education Department, the Finance Department and the Planning Department.(2)The committee constituted under sub-section (1), shall submit its report to the Government.(3)On receipt of the report under sub-section (2), the State Government shall, publish a notification in the Official Gazette allowing the operationalization of the University.(4)The University shall, admit the students only after issuance of the notification under sub-section (3).
