Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 8 in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988 8. Academic Qualification. - A candidate for direct recruitment to the various Categories of posts in the service must possess the qualifications as shown in Appendix III.
