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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(II) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(II)the Conciliation Officer appointed under Rule 10 sends a report under sub-rule (3) of Rule 11, conveying inability to work out a settlement acceptable to both the parties; or