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Himachal Pradesh High Court

H.P. State Co-Operative Milk vs . Gopal Singh on 13 June, 2022

Bench: Sabina, Satyen Vaidya

H.P. State Co-operative Milk vs. Gopal Singh .

CWP No. 1435 of 2018.

13.06.2022 Present: Mr. Kesar Singh, Advocate, on behalf of Mr. Imran Khan, Advocate, for the petitioner.

Mr. Surinder Saklani, Advocate, for the respondent.

Learned counsel for the petitioner requests for an adjournment.

List after four weeks.

(Sabina) Acting Chief Justice.

(Satyen Vaidya) Judge.

13th June, 2022.

(jai) ::: Downloaded on - 13/06/2022 20:02:30 :::CIS