Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4) in The Orissa Forest Produce (Control of Trade) Rules, 1983

(4)Any compensation ordered to be paid as a result of the enquiry or any collection charges so ordered to be paid under Sub-section (4) of Section 9 shall be paid within one month from the communication of the orders to the party concerned.