Section 45(5) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
(5)After the election of the President and Vice-President, the Zilla Parishad may continue its meeting over which the President shall preside [* * *] [The words 'for co-opting persons, if necessary, on the Zilla Parishad and' were deleted by Maharashtra 21 of 1994, Section 50(2)(a).] any for transacting such other urgent business as the President may allow.[* * * *] [The proviso was deleted by Maharashtra 21 of 1994, Section 50(2)(b).]
