Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 40 in Bihar Lift Irrigation Rules, 1978

40.

The Chief Engineer or any officer authorised by the State Government or Corporation shall exercise general control over the proceedings of all officers incharge of Irrigation and Revenue works of Lift Irrigation.Form I[See Rule 4(2)](Application fora Kharif Season lease.)Mauza ................, Pargana ............, District ................., Tube-well no. ........