Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34A] [Entire Act] State of Madhya Pradesh - Subsection Section 34A(3) in The M.P. Griha Nirman Mandal Adhiniyam, 1972 (3)Such schemes shall specify the proposed layout of the area to be developed, the purpose of development and the scheme implementation methodology.