Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 55(2)] [Section 55] [Entire Act] Union of India - Subsection Section 55(2)(i) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020 (i)the manner of conducting common counselling by the designated authority for admission to medical institutions under sub-section (3) of section 14;