Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(g) in The Gauhati University Act, 1947 (g)"Patron of the University" means a person who has made a donation of not less than Rs. 1,00,000 to the funds of the University and has been declared by the Chancellor to be a patron of the University.
