Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 20 in Assam Education Department Rules and Orders

20. "High Schools" means the schools teaching up to the end of the secondary stage of education unless the context excludes the class of High Schools viz., the High Madrassas defined in Rule 21 below.