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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(c) in The West Bengal Factories (Exemption) Rules, 1982

(c)no worker shall be employed on such work for more than -
(i)ten consecutive days without a holiday for a whole day;
(ii)fifteen hours on any one day;
(iii)thirty nine hours during any three consecutive days; or
(iv)sixty-six hours during each period of seven consecutive days; and