Supreme Court - Daily Orders
Communidade Of Calapor vs Vinayak @ Shashank Mahatme on 4 August, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
1
ITEM NO.19 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23703/2023
(Arising out of impugned final judgment and order dated 30-11-2022
in AFO No. 755/2022 30-11-2022 in AFO No. 615/2022 passed by the
High Court Of Judicature At Bombay At Goa)
COMMUNIDADE OF CALAPOR Petitioner(s)
VERSUS
VINAYAK @ SHASHANK MAHATME & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.129304/2023-CONDONATION OF DELAY
IN FILING and IA No.129305/2023-EXEMPTION FROM FILING O.T. and IA
No.129307/2023-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Date : 04-08-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Udayan Verma, Adv.
Ms. Mehaak Jaggi, AOR
For Respondent(s) Mr. Vivek Tankha, Sr. Adv.
Mr. Divyakant Lahoty, Adv.
Mr. Shashank Garg, Adv.
Mr. Shivan Desai, Adv.
Mr. Salvador Santosh Rebello, AOR
Mr. Raghav Sharma, Adv.
Mr. Inder Dev Singh, Adv.
Mr. Vipul Tiwari, Adv.
Ms. Nishta Jain, Adv.
Mr. Anirudh Sardessai, Adv.
Ms. Shakshi Goyal, Adv.
Mr. Saswat Adhyapak, Adv.
Mr. Ankit Kumar, Adv.
Mr. Siddharth Gupta, Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by Jayant Kumar Arora Date: 2023.08.05 11:06:42 IST Reason: Delay condoned.
Issue notice, returnable on 11.09.2023. 2 Mr. S. S. Rebello, learned Advocate-on-Record, accepts notice on behalf of Respondent Nos. 1 to 3. Let notice be issued to other respondents. Dasti, in addition, is permitted. Counter Affidavit be filed within four weeks. Until the next date of hearing, the parties shall maintain status quo, as it exists today.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER