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[Cites 0, Cited by 0] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(5) in Bharatiya Nagarik Suraksha Sanhita, 2023

(5)Where there is a difference of opinion among the Judges forming the Special Bench, the decision shall be in accordance with the opinion of the majority of those Judges.[Similar to Section 96 from Old CrPC-Also Refer]