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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Puducherry - Subsection

Section 12(1)(c) in The Puducherry Home Guards Act, 1965.

(c)regulating the organisation, appointment, conditions of service, qualifications, functions, duties, discipline, arms, accoutrements and clothing and uniform of the Home Guards and the manner in which they may be called out for service or be required to undergo any training;