Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Andhra Pradesh - Subsection Section 8(iii) in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977 (iii)The act of bidding shall be deemed to be a complete and unreserved acceptance of the rules and conditions of sale.
