Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 193] [Entire Act]

Union of India - Subsection

Section 193(viii) in The Income Tax Act, 1961

(viii)any interest payable to any other insurer in respect of any securities owned by it or in which it has full beneficial interest;]