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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(3) in The Bombay Entertainments Duty Rules, 1958

(3)The purchaser or holder of a ticket shall retain his part of the ticket until he leaves the place of entertainment: and the proprietor shall retain the other part until 3 p.m. of the day following the day of the entertainment.