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State of Bihar - Section

Section 30 in Bihar Engineering Service Rules, 1939

30.

(1)So long as an officer of the Indian Service of Engineers is available for the appointment thereto no person who is not a member of the Indian Service of Engineers shall be appointed to any of the following posts in the Service, namely-
(i)Chief Engineer;
(ii)Deputy Chief Engineer;
(iii)Superintending Engineer;
(iv)Under-Secretary to Government:
except with the approval of the Governor.
(2)Where by reason of absence on leave or deputation no member of the Indian Service of Engineers is for the time being available for appointment to any of the post to which the provisions for sub-rule (1) apply, the provision to the sub-rule shall be in abeyance until a member of that Service becomes available.AnnexureList of Engineering degrees from Universities of the United Kingdom and examination which will be accepted by the Government of Bihar as qualifying for appointment to the B. E. S.Class I, (vide Rule 8)
(1)Engineering Degrees.
Oxford ... ... B.A. with Honours in the Engineering Science. Final HonoursSchool.
Cambridge ... ... B.A. with Honours in Mechanical Science Tripos.
St. Andrews ... ... B.Sc. in Engineering.
Glassgow ... ... B.Sc. in Engineering.
Edinburgh ... ... B.Sc. in engineering.
Dublin ... ... B.A I (ordinary or with Honours in Engineering).
Durham ... ... B.Sc. in Civil or Mechanical Engineering or in NavalArchitecture (Honours or ordinary degree).
London ... ... B.Sc. (internal degree) in Engineering, ordinary or withHonours (not including the B.Sc. in Engineering (Metallurgy).Theexternal degrees is also accepted to the same extent provided itis recognized by the Institution of Civil Engineers as exemptingfrom Section A and B of the A.M.I.C.E. Examination.
Victoria University (Manchester) ... B.Sc. with Honours in Engineering, B.Sc., Technical inMechanical or Electrical Engineering (Honours division in thefinal Examination).
Birmingham ... ... B.Sc. in Civil, Mechanical or Electrical Engineering (Honoursor ordinary degrees).
Liverpool ... ... B.Sc. Engineering in Civil, Mechanical or ElectricalEngineering or Naval Architecture (Honours or ordinary degrees).
Leeds ... ... B.Sc. in Civil, Mechanical or Electrical Engineering (Honoursor ordinary degree).
Sheffield ... ... B.Sc. Engineering in Civil, Mechanical or ElectricalEngineering (Honours degree or ordinary degree) with a firstclass in the final examination.
Bristol ... ... B.Sc. in Civil or Mechanical Engineering (Honours or ordinarydegree).
University of Wales ... ... B.Sc. (in Civil Mechanical or Electrical Engineering).
National University of Ireland ... B.E.
Queen's University, Belfast ... B.Sc. in Engineering.
Note. - The above degrees will be accepted only if taken after three years' study and the passing of the regular examination in the several Universities. The rule requiring three years' study will not, however, apply to Indians, who having taken an Indian Degree which exempts them from part of the University course shall have taken one of the above degrees in less than 3 years in accordance with the regulations of the University concerned.
(2)A pass in section A and B at the Associate Membership Examination of the Institute of Civil Engineers, or
(3)Associateship Examination of the City and Guilds Institute (Imperial College of Science and Technology, South Kensington) in Civil Engineering.Rules to regulate the method of recruitment to the Bihar Engineering Service, Class II, for Public Works Department (Buildings and Roads) and Irrigation Department.Class II