Himachal Pradesh High Court
Sunil Dutt Sharma vs . Hpfc on 18 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Sunil Dutt Sharma vs. HPFC .
Ex. Pet. No. 167/202218.10.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for respondents-State.
Mr. Ajay Sharma, Sr. Advocate with Mr. Atharv Sharma, Advocate, for respondent No.3.
Learned counsel for respondent No.3 is directed to supply detailed decision taken on the application filed by the petitioner for one time settlement during the course of the day.
Further steps, if any, be taken by the petitioner within two weeks.
List on 15.11.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 18.10.2022 (pankaj) ::: Downloaded on - 19/10/2022 20:04:29 :::CIS