Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Sunil Dutt Sharma vs . Hpfc on 18 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Sunil Dutt Sharma vs. HPFC .

Ex. Pet. No. 167/2022

18.10.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioner.

Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for respondents-State.

Mr. Ajay Sharma, Sr. Advocate with Mr. Atharv Sharma, Advocate, for respondent No.3.

Learned counsel for respondent No.3 is directed to supply detailed decision taken on the application filed by the petitioner for one time settlement during the course of the day.

Further steps, if any, be taken by the petitioner within two weeks.

List on 15.11.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 18.10.2022 (pankaj) ::: Downloaded on - 19/10/2022 20:04:29 :::CIS