Supreme Court - Daily Orders
M/S Jas Motors vs The Sales Tax Officer, Sambalpur-I ... on 8 January, 2024
Bench: B.V. Nagarathna, Sanjay Karol
ITEM NO.7+61+62 COURT NO.12 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 48437/2023
(Arising out of impugned final judgment and order dated 15-03-2023
in WPC No. 23843/2017 passed by the High Court of Orissa at
Cuttack)
M/S JAS MOTORS Petitioner(s)
VERSUS
THE SALES TAX OFFICER, SAMBALPUR-I CIRCLE & ORS. Respondent(s)
(IA No.505/2024-CONDONATION OF DELAY IN FILING and IA No.506/2024- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) WITH Diary No(s). 48433/2023 (XI-A) (FOR ADMISSION and I.R. and IA No.821/2024-CONDONATION OF DELAY IN FILING and IA No.835/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 50750/2023 (XI-A) (FOR ADMISSION and I.R. and IA No.1614/2024-CONDONATION OF DELAY IN FILING and IA No.1615/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 50732/2023 (XI-A) (FOR ADMISSION and I.R. and IA No.1637/2024-CONDONATION OF DELAY IN FILING and IA No.1638/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP (C) Dy.No. 50816/2023 (IA No.3809/2024-CONDONATION OF DELAY IN FILING and IA No.3810/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) WITH Diary No(s). 46996/2023 (XI-A) (IA No.3793/2024-CONDONATION OF DELAY IN FILING and IA No.3794/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.3796/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS and IA No.3792/2024-PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2024.01.10 Diary No(s). 47492/2023 (XI-A) 17:23:07 IST Reason:
(IA No.3829/2024-CONDONATION OF DELAY IN FILING and IA 1 No.3831/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.3832/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS and IA No.3827/2024-PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS) SLP(C) Dy. No. 53815/2023 (IA No.2004/2024-CONDONATION OF DELAY IN FILING and IA No.2002/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.2003/2024-PERMISSION TO FILE LENGTHY LIST OF DATES) WITH Diary No(s). 47731/2023 (XI-A) (FOR ADMISSION and I.R. and IA No.3201/2024-CONDONATION OF DELAY IN FILING and IA No.3204/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.3202/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS and IA No.3203/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 48425/2023 (XI-A) (FOR ADMISSION and I.R. and IA No.3216/2024-CONDONATION OF DELAY IN FILING and IA No.3219/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.3217/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS and IA No.3218/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 50987/2023 (XI-A) (IA No.2915/2024-CONDONATION OF DELAY IN FILING and IA No.2911/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 08-01-2024 These petitions were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE SANJAY KAROL For Petitioner(s) Mr. Navneet Dogra, Adv.
Mr. Dhananjaya Mishra, AOR Ms. Samapika Biswal, AOR Ms. Nidhisha Garg, Adv. Mr. Aman Kumar Yadav, Adv.
Mr. Tejaswi Kumar Pradhan, AOR Mr. Manoranjan Paikaray, Adv.
Mr. Rohit Amit Sthalekar, AOR Mr. Purnendu Bajpai, Adv. Mr. Shashank Singh, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following 2 O R D E R Delay condoned.
Tag along with SLP (C) No.12315/2023.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) 3