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State of Uttar Pradesh - Section

Section 10 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

10. Counterfoils of used transit passes to be returned.

- The counterfoils of all used transit passes shall be returned to the officer from whom the book of passes was received. Failure to do this may result in forfeiture of security deposited under sub-rule (2) of Rule 9. No fresh pass and no pass-book shall be supplied until the counterfoils of all passes previously used have been so returned or fresh security deposited in the event of failure to return the counterfoil.