Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 531 in Civil Court Rules of the High Court of Judicature at Patna 531. [ [Substituted by C.S. Nos. 72 and 73, dated 4.10.1980.] Advocates appearing in the Supreme Court, Subordinate Courts, Tribunals or authorities shall wear the following dresses:-
