Jammu & Kashmir High Court - Srinagar Bench
Bega Begum vs Union Of India And Others on 2 November, 2020
Author: Puneet Gupta
Bench: Puneet Gupta
After Notice
Sr. No. 207
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
IA No. 1/2018 in
OWP No. 297/2014
Bega Begum ......Petitioner(s)
Through :- None.
v/s
Union of India and others ......Respondent(s)
Through :- Mr. T. M. Shamsi, ASGI
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
::: : (Through Virtual Mode from Jammu)
ORDER
Await appearance of learned counsel for the petitioner.
List on 12.11.2020.
(Puneet Gupta) Judge Srinagar 02.11.2020 Shammi SHAMMI KUMAR 2020.11.03 10:55 I attest to the accuracy and integrity of this document