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State of Odisha - Section

Section 33 in Orissa Human Rights Commission (Procedure) Regulations, 2003

33. Periodical Statements.

- The Registrar shall arrange for the preparation of the following statements
(1)Monthly statement of registration and disposal in Form-17.
(2)Quarterly subject-wise statement of cases in Form-18.
(3)Yearly statement.Chapter-III Miscellaneous