Section 49(2) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986
(2)Where a Presiding Officer stops a poll under sub-rule (1)(a), he shall observe the procedure laid down in Rule 51 and forthwith make a full report of the circumstances to the Election Officer who shall forward the same expeditiously with his remarks thereon, if any, to the Election authority.
