Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)The 'Day care centre' shall provide for such additional emergency arrangements of accommodation and serviceproviders in order to take care of the patients who cannot be discharged or transferred on the same date and have to stay overnight.