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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(2)(ii) in Jharkhand Minor Mineral (Auction) Rules, 2017

(ii)sale price of the mineral (Grade-wise and State-wise) as published by Indian Bureau of Mines for such month of despatch or the price notified by the Director, Mines.