Bombay High Court
Work Store Limited vs Instaone Infotech Private Limited on 3 January, 2024
Author: Bharati Dangre
Bench: Bharati Dangre
(31)ARBAPL-26383-2023.doc
rajshree
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION (L) NO.26383 OF 2023
Work Store Limited ] .. Applicant
vs.
Instaone Infotech Pvt. Ltd. ] .. Respondent
Ms.Naincee Jain i/b Lis Legis Law Practice for the Applicant.
CORAM : BHARATI DANGRE, J DATE : 3rd January, 2024.
P.C. Issue notice to the Respondent, by making it returnable on 01.02.2024. Hamdast granted. Private service of notice is permitted including electronic mail service.
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