Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(g) in The Gujarat Drugs (Control) Act, 1959

(g)any manufacturer of a medicine to possess or transport, for use in the manufacture thereof, any notified drug in such quantity, in such manner, and subject to such conditions as may be specified in such order.