Delhi High Court - Orders
Rakesh Paul vs Ssc Pratibhan on 4 October, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 507/2023
RAKESH PAUL ..... Petitioner
Through: Ms. Monika Gupta, Proxy
Counsel for Mr. Sushil Kumar
Singh, Advocate.
versus
SSC PRATIBHAN ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 04.10.2023
1. At request of learned counsel appearing on behalf of the petitioner, on the ground that Mr. Sushil Kumar Singh, the main counsel who has to argue the present petition, is unavailable today, the hearing of the same is adjourned.
2. Re-notify on 22.12.2023.
AMIT SHARMA, J OCTOBER 4, 2023/kct This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 22:30:26