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Delhi High Court - Orders

Rakesh Paul vs Ssc Pratibhan on 4 October, 2023

Author: Amit Sharma

Bench: Amit Sharma

                                                 $~4
                                                 *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                 +           CRL.REV.P. 507/2023
                                                             RAKESH PAUL                                                               ..... Petitioner
                                                                                                  Through:                 Ms. Monika Gupta, Proxy
                                                                                                                           Counsel for Mr. Sushil Kumar
                                                                                                                           Singh, Advocate.
                                                                                                  versus

                                                             SSC PRATIBHAN                                                            ..... Respondent
                                                                          Through:                                         None.

                                                             CORAM:
                                                             HON'BLE MR. JUSTICE AMIT SHARMA
                                                                                                  ORDER

% 04.10.2023

1. At request of learned counsel appearing on behalf of the petitioner, on the ground that Mr. Sushil Kumar Singh, the main counsel who has to argue the present petition, is unavailable today, the hearing of the same is adjourned.

2. Re-notify on 22.12.2023.

AMIT SHARMA, J OCTOBER 4, 2023/kct This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 22:30:26