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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(3) in The Indian Post Office Rules, 1933

(3)If any parcel in course of transmission through post is found to consist of anything the transmission of which is in contravention if the provisions of section of the Act, it shall be detained at the post office nearest to the place at which it is detected.