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State of Rajasthan - Section

Section 27 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

27. Identity of voter.

- At any time before a ballot paper is delivered to a voter the Election officer or Assistant Election Officer may of his own accord, if he has reason to doubt the identity of the voter or his right to vote at such polling station and shall if so required by a candidate or polling agent satisfy himself by putting to the voter such questions as he may deem necessary that such person if identical with the voter to whom such entry relates.