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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Telangana - Subsection

Section 76(d) in Telangana Panchayat Raj Act, 2018

(d)wash any animal or any cooking utensil or wool, skins, or other foul or offensive substances or deposit any offensive or deleterious matter in any other place set apart as aforesaid or set apart for bathing or for washing clothes; or