Section 64(f) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963
(f)A candidate who when taking Part 'B' passes in Sec. (ii), (Electro-technology and Elementary Naval Architecture), but fails in Sec. (ii) (Engineering Knowledge and Oral), will be given a pass in Sec. (i) and may sit for re-examination in Sec. (ii).
