Allahabad High Court
Lalit Kumar Bammi vs Uttar Pradesh State Sugar ... on 7 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 9817 of 1990 Petitioner :- Lalit Kumar Bammi Respondent :- Uttar Pradesh State Sugar Corp.Ltd.Through Managing Director Petitioner Counsel :- B.K.Singh Respondent Counsel :- K.B.Sinha,Alok Sinha,Vinod Misra Hon'ble Satyendra Singh Chauhan,J.
Case called out in the revised list. No one is present on behalf of the petitioner to press this petition.
The writ petition is accordingly dismissed for non-prosecution. Interim order, if any, stands vacated. Order Date :- 7.7.2010 RBS/-