Section 67B(c) in The Rajasthan Excise Rules, 1956
(c)Every tender shall be accompanied by such earnest money as may be indicated [x x x] [Deleted by FD/RT/64, dated 12.3.1964, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 12.3.1964, [12-3-64].] by the Excise Commissioner with the approval of the State Government.
