Patna High Court - Orders
Bali Ram Prasad Singh, vs The General Manager (H. R) Cum Reviewing ... on 21 January, 2020
Bench: Hemant Kumar Srivastava, Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1766 of 2018
In
Civil Writ Jurisdiction Case No.13029 of 2009
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Bali Ram Prasad Singh, Son of Sri Ram Parvesh Singh, Resident of Village- Misi,
Police Station- Bakhtiyarpur, District- Patna. ... ... Appellant
Versus
1. The General Manager (H. R) cum Reviewing Authority, Bank of India, Express
Tower Nariman Point, Post Box No. 11646, Mumbai- 21.
2. The Assistant General Manager cum Appellate Authority, Bank of India, Chanakya
Place, Birchand Patel Marg, Patna, Bihar.
3. The Chief Manager cum the Disciplinary Authority, Bank of India, Patna Zone,
Chanakaya Place, Bir Chand Patel Marg, Patna, Bihar.
... ... Respondents
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Appearance :
For the Appellant : Mr. Chandra Bhushan Singh-Advocate
For the Respondents : Mr.
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CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
SRIVASTAVA
and
HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE HEMANT KUMAR
SRIVASTAVA)
2 21-01-2020Issue notice to respondents on the point of admission by both ways i.e. speed post as well as ordinary post, for which necessary requisites must be filed within two weeks.
The rule is made returnable within six weeks. Let this appeal be listed under the same heading on 03.03.2020.
(Hemant Kumar Srivastava, J) ( Prabhat Kumar Singh, J) Vikash/-
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