Section 79(2)(ii) in Gujarat Public Trusts Act, 2011

[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Gujarat - Subsection

Section 79(2)(ii) in Gujarat Public Trusts Act, 2011

(ii)the manner in which any person who is not a member of a committee or sub-committee may be associated with such committee or sub-committee and, as the case may be, under section 69,

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State of Gujarat - Subsection

Section 79(2)(ii) in Gujarat Public Trusts Act, 2011