Himachal Pradesh High Court
Shiva Institute Of Pharmacy vs . State Of H.P. & on 27 July, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Shiva Institute of Pharmacy vs. State of H.P. & another .
CWP No. 2743 of 2023 27.07.2023 Present: Mr. Kulbhushan Khajuria, Advocate, for the petitioner.
Mr.Prashant Sen, Deputy Advocate General, for the respondents.
Arun Kumar, Clerk, Department of Technical Education, H.P. Secretariat Shimla, H.P., is present in person.
Arguments heard.
Learned Deputy Advocate General has produced the record. The same is retained.
List for further orders on 28.07.2023.
(Vivek Singh Thakur) Judge July 27, 2023 (Purohit) ::: Downloaded on - 27/07/2023 20:40:12 :::CIS